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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(1)A Swimming pool may be of any shape and of any dimension. However, in case of swimming pools in Educational Institutions, their dimensions and shape shall be as mentioned below:-
(a)The shape shall be rectangular only; and
(b)The dimensions shall be:-
(i)category-I: 50m x 25m;
(ii)category-II: 25m x 16m;
(iii)category-III: 15m x 10m; or
(iv)category-IV: 10m x 6m.