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State of Tamilnadu - Section

Section 10 in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

10. Dimensions.

(1)A Swimming pool may be of any shape and of any dimension. However, in case of swimming pools in Educational Institutions, their dimensions and shape shall be as mentioned below:-
(a)The shape shall be rectangular only; and
(b)The dimensions shall be:-
(i)category-I: 50m x 25m;
(ii)category-II: 25m x 16m;
(iii)category-III: 15m x 10m; or
(iv)category-IV: 10m x 6m.
(2)In case, a pool is designed to have zero depth edge, the transition from shallow to zero depth should be a distance over and above the minimum pool dimension.