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[Cites 0, Cited by 0] [Section 11(10)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(10)(b) in The Central Silk Board Silkworm Seed Regulations, 2010

(b)while collecting moth samples care shall be taken not to exclude moths with morphological deformities or moths which laid poor or deformed eggs;