Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 4, Cited by 1]

Delhi High Court - Orders

Birender Singh Yadav & Ors vs Central Bureau Of Investigation ... on 28 March, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~1 & 5
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      CRL.M.C. 1137/2022 & CRL. MA 4931/2022 (stay)

                                 BIRENDER SINGH YADAV & ORS.             ..... Petitioners
                                              Through: Mr. Sandeep Sethi, Sr. Advocate
                                                         with Mr. Nitendra Sharma,
                                                         Advocate.
                                                     versus

                                 CENTRAL BUREAU OF INVESTIGATION
                                 THROUGH ITS DIRECTOR                         ..... Respondent
                                                 Through: Ms. Harpreet Kalsi, Advocate for
                                                           Mr. Anupam S. Sharrma, SPP-
                                                           CBI.
                          +      CRL.M.C. 686/2022 & CRL.M.A. 2955/2022 (stay)

                                 RAVINDER SINGH & ORS.                   ..... Petitioners
                                              Through: Mr. Akhil Mittal, Mr. Hardik
                                                       Aggarwal, Advocates.

                                                                   versus

                                 CBI                                                    ..... Respondent
                                                        Through:       Ms. Harpreet Kalsi, Advocate for
                                                                       Mr. Anupam S. Sharrma, SPP-
                                                                       CBI.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                       ORDER

% 28.03.2022 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].

1. A passover is sought on behalf of the learned Special Public Prosecutor for the respondent-Central Bureau of Investigation, which is Signature Not Verified Digitally signed By:SHITU NAGPAL CRL.M.C. 1137/2022 & CRL.M.C. 686/2022 Page 1 of 2 Signing Date:29.03.2022 11:53:48 not possible today.

2. List on 20.04.2022.

3. In the meantime, the petitioners are directed to place on record copies of Crl.M.C. Nos. 849/2017 [Birender Singh Yadav vs. CBI], 930/2017 [Ravinder Singh vs. CBI], 934/2017 [Sushil Kumar Jain vs. CBI] and 935/2017 [Mukesh Kumar vs. CBI], which were disposed of by the order of this Court dated 05.12.2017.

PRATEEK JALAN, J MARCH 28, 2022 'Bp' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL CRL.M.C. 1137/2022 & CRL.M.C. 686/2022 Page 2 of 2 Signing Date:29.03.2022 11:53:48