Delhi High Court - Orders
Birender Singh Yadav & Ors vs Central Bureau Of Investigation ... on 28 March, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~1 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1137/2022 & CRL. MA 4931/2022 (stay)
BIRENDER SINGH YADAV & ORS. ..... Petitioners
Through: Mr. Sandeep Sethi, Sr. Advocate
with Mr. Nitendra Sharma,
Advocate.
versus
CENTRAL BUREAU OF INVESTIGATION
THROUGH ITS DIRECTOR ..... Respondent
Through: Ms. Harpreet Kalsi, Advocate for
Mr. Anupam S. Sharrma, SPP-
CBI.
+ CRL.M.C. 686/2022 & CRL.M.A. 2955/2022 (stay)
RAVINDER SINGH & ORS. ..... Petitioners
Through: Mr. Akhil Mittal, Mr. Hardik
Aggarwal, Advocates.
versus
CBI ..... Respondent
Through: Ms. Harpreet Kalsi, Advocate for
Mr. Anupam S. Sharrma, SPP-
CBI.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.03.2022 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. A passover is sought on behalf of the learned Special Public Prosecutor for the respondent-Central Bureau of Investigation, which is Signature Not Verified Digitally signed By:SHITU NAGPAL CRL.M.C. 1137/2022 & CRL.M.C. 686/2022 Page 1 of 2 Signing Date:29.03.2022 11:53:48 not possible today.
2. List on 20.04.2022.
3. In the meantime, the petitioners are directed to place on record copies of Crl.M.C. Nos. 849/2017 [Birender Singh Yadav vs. CBI], 930/2017 [Ravinder Singh vs. CBI], 934/2017 [Sushil Kumar Jain vs. CBI] and 935/2017 [Mukesh Kumar vs. CBI], which were disposed of by the order of this Court dated 05.12.2017.
PRATEEK JALAN, J MARCH 28, 2022 'Bp' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL CRL.M.C. 1137/2022 & CRL.M.C. 686/2022 Page 2 of 2 Signing Date:29.03.2022 11:53:48