Section 128(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
(3)Payment of wheeling charges:Wheeling charges may consist of the following or any one or combination thereof:(a)Fixed charge in Rs. per month per KW of contracted power.(b)A charge in Rs. per KWh of energy wheeled separately for(i)Wire business(ii)Installation, operation and maintenance of meters, metering system and any other equipment at consumer's premises.(iii)Billing & collection of payment(iv)Consumer services.(c)Connectivity fee.(d)Reactive energy charge / incentive
