Section 128(3)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 128(3)] [Section 128] [Entire Act]

(b)A charge in Rs. per KWh of energy wheeled separately for

(i)Wire business

(ii)Installation, operation and maintenance of meters, metering system and any other equipment at consumer's premises.

(iii)Billing & collection of payment

(iv)Consumer services.

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