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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Nagaland - Subsection

Section 37(2)(ii) in The Global Open University (Nagaland) Act, 2006

(ii)formulate and modify or revise schemes for the organization of the teaching Departments/faculties, assign subjects to the Departments/faculties and report on the expediency of creation, abolition, division and merger of Departments/faculties;