Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(3) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013 (3)The form and manner of communication of the result to the successful candidates individually shall be such as may be decided by the Board or Authority.
