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State of Gujarat - Section

Section 17 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

17. Result of Examination.

(1)The Board or the Authority shall declare the result of the examination in two Parts, namely:-Part-I : The names of the successful candidates who qualify in the examination to be recommended for appointment.Part-II : The names of the candidates to be kept on the Waiting list.
(2)The names of candidates contained in Part-I and II shall be published in the Official Gazette.
(3)The form and manner of communication of the result to the successful candidates individually shall be such as may be decided by the Board or Authority.
(4)The Board or Authority shall forward copy of the result to the Government in Forest and Environment Department and the Principal Chief Conservator of Forests, Gujarat State, Gandhinagar.
(5)The Board or Authority shall also recommend the names of the candidates belonging to the Scheduled Castes, Scheduled Tribes, Socially and Educationally Backward Classes, Women and Ex-servicemen to the extent of the number of vacancies reserved for such categories.