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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3)(c) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(c)Marks to a retrenched employee shall be awarded in the following manner subject to the maximum of 15 per cent marks :