- [(1) The Manager of every factory in which workers are exempted under Section 64 or 65 from the provisions of Section 51 or 54 shall keep a muster-roll in Form No. 10 showing the normal piece-work rate of pay, or the rate of pay per hour, of all exempted employees. In this muster-roll shall be correctly entered the overtime hours of work and payments therefor of all exempted workers. The muster-roll in Form No. 10 shall always be available for inspection.(2)Period of overtime work shall also be entered in overtime slips which shall be prepared in duplicate and an overtime slip duly signed by the Manager or by a person duly authorised by him shall be given to the worker immediately after completion of the overtime work.] [Rule 85 renumbered as sub-rule (1) and sub-rule (2) added thereto by Punjab Government Notification No. 3581-V-Lab-II-59/5701 dated 17th July, 1959.]
