(2)Period of overtime work shall also be entered in overtime slips which shall be prepared in duplicate and an overtime slip duly signed by the Manager or by a person duly authorised by him shall be given to the worker immediately after completion of the overtime work.] [Rule 85 renumbered as sub-rule (1) and sub-rule (2) added thereto by Punjab Government Notification No. 3581-V-Lab-II-59/5701 dated 17th July, 1959.]
