Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(5) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(5)[ The qualification prescribed for the post of a Craft Teacher shall not be applicable in the case of Craft Teachers already appointed by a Panchayat Samiti in accordance with the Government instructions, prior to the commencement of the Punjab Panchayat Samitis and Zila Parishads Service (Second Amendment) Rules, 1975.] [The Punjab Government Gazette Notification Legislative Supple. Part III dated 26th December, 1975, pages 823.]Appendix B
S.No. Category of post Hoshiarpur Jallundur Ludhiana Amritsar Gurdaspur Kapurthala
    P.S. Z.P. P.S. Z.P. P.S. Z.P. P.S. Z.P. P.S. Z.P. P.S. Z.P.
1 Head Clerk 16 3 12 3 9 2 15 3 11 3 4 1
2 Assistants (2) - - - - - - - - - -
3 Accountants (1) (1) (1) (1) (1) (1)
4 Steno-Typists 16 1 12 1 9 1 15 1 11 1 4 1
5 Clerical Establishment 32 11 24 14 18 15 34 15 22 17 8 5
6 Taxation Officer (1) (1) (1) (1) (1) - -
7 Tax Collector (16) (12) (9) (15) (11) - -
8 Medical Officer Rural Dispensaries - - - - - - (10) (11) - -
9 Lady Health Visitor - - - - (2) (1) - - - -
10 Dispenser - - - - (14) (13) - - - -
11 Nurse (Dai) (28) (9) (9) 10 10 (10) - -
12 Hakim/Vaid (17) (7) - - (10) (8) - -
13 Up-Vaid - - - - - - - - - - - -
14 Superintendent/Inspector Vaccination and Rural Sanitation - - - - (5) (3) (1) - -
15 Vaccinators (2) (1) (9) (17) (18) - -
16 Veterinary Compounders/Dressers (22) (19) (17) 23 26 8 13 - -
17 Superintendent Arboriculture (13) 12 17 - - (1) - - - -
18 Inspector Arboriculture - - - - (1) - - - - - -
19 Draftsman - - - - - - (1) - - - -
20 Overseer - - - - - - (2) - - - -
21 Road Inspector - - - - - - (4) - - - -
22 Tracers - - - - - - (1) - - - -
23 Flood Relief Incharge - - - - - - (1) - - - -
24 Librarian - - - - - - (5) - - - -
25 Record Lifter - - - - - - (1) - - - -
26 Driver (3) (2) (1) (5) (2) - -
27 Panchayat Secretary ____________ To be determined by actualstrength the Panchayat Samitis.
28 [Surveyor [Added by Punjab Government Notification No. G.S.R. 125/P.A. 3/61/Section 115/Amd (3)/74, dated 22.10.1974.] - - - - - - - - (1) - -
29] [Carft Teacher [See Legislative Supplement Part III dated 26.12.75, P. 823.] (33) (36) (30) (45) (36) (12)]
Appendix B
S.No. Category of post Patiala Sangrur Bhatinda Ferozepur Ropar Faridkot
    P.S. Z.P. P.S. Z.P. P.S. Z.P. P.S. Z.P. P.S. Z.P. P.S. Z.P.
1 Head Clerk 10 1 15 1 11 1 - - - - - -
2 Assistants - - - - - - - - - - - -
3 Accountants (1) (1) (1) - - - - - -
4 Steno-Typists 10 1 15 1 11 1 - - - - - -
5 Clerical Establishment 20 5 30 5 22 5 - - - - - -
6 Taxation Officer - - - - - - - - - - - -
7 Tax Collector - - - - - - - - - - - -
8 Medical Officer Rural Dispensaries - - - - - - - - - - - -
9 Lady Health Visitor - - - - - - - - - - - -
10 Dispenser - - - - - - - - - - - -
11 Nurse (Dai) - - - - - - - - - - - -
12 Hakim/Vaid - - - - - - - - - - - -
13 Up-Vaid - - - - - - - - - - - -
14 Superintendent/Inspector Vaccination and Rural Sanitation - - - - - - - - - - - -
15 Vaccinators - - - - - - - - - - - -
16 Veterinary Compounders/Dressers - - - - - - - - - - - --
17 Superintendent Arboriculture - - - - - - - - - - - -
18 Inspector Arboriculture - - - - - - - - - - - -
19 Draftsman - - - - - - - - - - - -
20 Overseer - - - - - - - - - - - -
21 Road Inspector - - - - - - - - - - - -
22 Tracers - - - - - - - - - - - -
23 Flood Relief Incharge - - - - - - - - - - - -
24 Librarian - - - - - - - - - - - -
25 Record Lifter - - - - - - - - - - - -
26 Driver - - - - - - - - - - - -
27 Panchayat Secretary ______ To be determined by actual strengththe Panchayat Samitis.
28 [Surveyor [Added by Punjab Government Notification No. G.S.R. 125/P.A. 3/61/Section 115/Amd (3)/74, dated 22.10.1974.] - - - - - - - - - - - -
29] [Craft Teacher [See Legislative Supplement Part III dated 26.12.75, P. 823.] (27) (30) (27) (27) (18) (30)]