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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2) in West Bengal Electrical Licensing Rules, 2017

(2)The grant of duplicate Certificate or Permit shall be done online once notified by the Board. The charge for such duplicate shall be such as mentioned in Annexure IV and shall not be refunded in any case.