Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008 (2)Words and phrases used in these regulations and not defined but defined in the Act shall have the meanings respectively assigned to them.
