Section 7 in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015
7. Registrar.
(1)The Registrar shall be appointed on probation for two years after which, if the Council is satisfied as to his efficiency and general conduct, the Council shall, with the previous approval of the State Government, confirm him. The probationary period may however; be extended by one year, if considered necessary by the Council. The Registrar shall receive such pay and allowances as are admissible; to group 'A' officials of the State Governments.(2)if a Government servant is appointed as Registrar he shall draw his/her pay and admissible allowances and shall be entitled to pension and retiring gratuity according to the existing rules of the State Government. His/her leave and leave-salary also be regulated under the Rules of the State Government in vogue.
