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State of Punjab - Section

Section 18 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

18. Time limit.

(a)The time limit for marking the answer-books shall be 6 days for every 100 answer-books (excluding transit days).
Note. - If an Examiner is assigned than one examinership, he will be allowed evaluation time at the rate of 17 answer-books per day plus one day extra for any part thereof subject to the existing minimum of 6 days, it being understood that the calculation of evaluation time would be made from the date of receipt of answer-books of the first assignment from the Council.
(b)If the awards and answer-books are not despatched to the Council or the Internal Examiner, as the case may be, within the time-limit allowed, an automatic deduction of Rs. 10.00 per day of delay shall be made.