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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(b) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(b)If the awards and answer-books are not despatched to the Council or the Internal Examiner, as the case may be, within the time-limit allowed, an automatic deduction of Rs. 10.00 per day of delay shall be made.