Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act] State of Odisha - Subsection Section 74(1)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (a)for floors above 15 metres and upto 24 metres in height, one refuge area on the floor immediately above 15 metres.