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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)For all buildings exceeding 15 metres in height, refuse area shall be provided as follows :
(a)for floors above 15 metres and upto 24 metres in height, one refuge area on the floor immediately above 15 metres.
(b)For floor above 24 metres and upto 36 metres in height, one refuge area on the floor immediately above 24 metres.
(c)For floor with 36 metres and above height, one refuge area per every five floors above 36 metres.