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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(2)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)minimum side set back - a minimum of 1m has to be maintained in each side which can be relaxed to only one side if the adjoining plot owner agrees to have a common wall with his building;