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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)When setback is up to the height of 11.5 m, -
(a)minimum front set back of 3.0 m with 1.5 m cantilever in upper floor;
(b)minimum side set back - a minimum of 1m has to be maintained in each side which can be relaxed to only one side if the adjoining plot owner agrees to have a common wall with his building;
(c)minimum Rear Setback - Up to plot depth of 18 m, should be 1.5 m. while above plot depth of 18 m, should be 3.0 m with maximum 1.5 m projection on the upper floors;
(d)if any part of the ground floor or any other upper floor is used for residential purpose or for human habitation, the side set back of the building shall be as per the high density residential zones;
(e)a plot abutting a street with a width of above 15 m, the front set back shall be calculated according to the width of the abutting street.