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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2)(f) in Punjab Boiler Operation Engineers' Rules, 2001

(f)any certificate granted to the applicant under these rules or a certificate granted by a Board of Examiners for another State Government or a Training Institute, as the case may be, for the purposes of endorsement referred to in rule 23; and