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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(a) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(a)The Board shall hold every year supplementary examinations ordinarily in the month of July (following the annual examinations of April) and candidates, who are successful as its annual examinations, but fulfil the following conditions will be entitled to appear at them:-
(i)They secure at least 25% marks (in aggregate of both Theory and Practical) in the subjects or subject in which they fail at the annual examinations.
(ii)They must appear in all the subjects and must not have failed in all the subjects.