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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(7)The Head of the Institution of the affiliated College shall send to the Registrar of the Board of Homoeopathic Medicine Rajasthan by January 31st, every year a list of candidates, who may be admitted to the examination certifying that they have attended the regular course of study and completed attendance at least 75% of the lectures & Practical during every year study.
(a)The Board shall hold every year supplementary examinations ordinarily in the month of July (following the annual examinations of April) and candidates, who are successful as its annual examinations, but fulfil the following conditions will be entitled to appear at them:-
(i)They secure at least 25% marks (in aggregate of both Theory and Practical) in the subjects or subject in which they fail at the annual examinations.
(ii)They must appear in all the subjects and must not have failed in all the subjects.
(b)If a candidate fails in the supplementary examination he shall be allowed two more chances at the succeeding annual supplementary examination.
(c)A candidate who fails to get through to all the subjects even after giving three chances shall have to take the full examination.
(d)A candidate, who passed the supplementary examination, shall simply be declared to have passed the examination and shall not be entitled to any division, position distinction or other award.
(e)The advantage of grace marks shall not be given to candidates for being declared entitled for the supplementary examination.
(f)The advantage of grace marks shall not be given to candidates taking a supplementary examination.
(g)The benefit of supplementary examination can be availed of only in the next three supplementary examinations, one subject supplementary student will be eligible to attend the next higher class and such a student will be eligible to appear in the subject in the Annual examination and will also be eligible to appear in the next higher class examination, if there is any. But the next higher class examination result if any will be declared only in case the candidate passes the supplementary examination. If he fails to the supplementary examination, he will have to appear in the subject in the lower class examination.
Note. - If any candidate fails to appear in the first professional part I, first professional part II and second professional or final diploma examination, he will be treated to have failed in that examination.