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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2)(ii) in The Punjab Vaccination Rules, 1959

(ii)Each Municipal Committee, N.A.C., District Board and Cantonment Board with a population of 20,000 to 80,000 shall appoint one Superintendent of Vaccination. Each urban local body with a population of more than 80,000 shall appoint an Additional Superintendent of Vaccination for every 80,000 of population.