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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in The Punjab Vaccination Rules, 1959

(2)
(i)Each District Board, Municipal Committee, N.A.C. and Cantonment Board shall appoint a Superintendent of Vaccination and Sanitation for the area under its jurisdiction ; provided that there shall be at least one Superintendent of Vaccination and Sanitation for three vaccination circles within the area of its jurisdiction.
(ii)Each Municipal Committee, N.A.C., District Board and Cantonment Board with a population of 20,000 to 80,000 shall appoint one Superintendent of Vaccination. Each urban local body with a population of more than 80,000 shall appoint an Additional Superintendent of Vaccination for every 80,000 of population.
Every vaccinator, and Inspector of Vaccination and Sanitation shall wear, on the breast, a distinguishing badge with the word 'Public Vaccinator'-----------------(Name of sub-circle), "Inspector of Vaccination and Sanitation" ----------------(Name of Circle), as the case may be, inscribed on it.