Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3)(vii) in The Burdwan University Act, 1981.

(vii)three teachers participating in undergraduate teaching in the subject concerned elected by such teacher-members of the Council for under-graduate studies in Engineering and Technology.