Section 22(3) in The Burdwan University Act, 1981.
(3)[The Faculty Council] [Words substituted by W.B. Act 12 of 1993.] for Post-Graduate Studies in Engineering and Technology shall consist of the following members: -(i)the Vice-Chancellor-Chairman;(ii)the Principal, Regional Engineering College, Durgapur;(iii)the head or heads of the Departments of constituent colleges of Engineering and Technology;(iv)the Professor or Professors of the Department or Departments of constituent colleges of Engineering;(v)two teachers other than Professors participating in post-graduate teaching in the subject concerned from the constituent colleges of Engineering elected jointly by teachers of such colleges;(vi)one person having special knowledge in the subject concerned nominated by the Vice-Chancellor;(vii)three teachers participating in undergraduate teaching in the subject concerned elected by such teacher-members of the Council for under-graduate studies in Engineering and Technology.
