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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(3)(a) in Tamil Nadu Combined Development and Building Rules, 2019

(a)Dimensions of septic tanks - Septic tanks shall have a minimum width of 75cm, a minimum depth of 1m below the water level and a minimum liquid capacity of 1 cu.m. The length of tanks shall be 2 to 4 times the width;