Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276(2)] [Section 276] [Entire Act] State of Chattisgarh - Subsection Section 276(2)(b) in High Court of Chhattisgarh Rules, 2005 (b)Black and full or half sleeve jacket or blouse, while collar (stiff or soft) with white bands with Advocate's gown.