Section 276(2) in High Court of Chhattisgarh Rules, 2005
(2)Lady Advocates, -(a)Sarees, salwar-kameej. Flake or shirt trousers (white).(b)Black and full or half sleeve jacket or blouse, while collar (stiff or soft) with white bands with Advocate's gown.B: Senior AdvocateRules framed by the High Court of Chhattisgarh, at Bilaspur, in exercise of the powers conferred under Section 16 (2) of the Advocates Act, 1961
