Section 276 in High Court of Chhattisgarh Rules, 2005
276.
Advocates appearing before the Court shall wear the following dress.-(1)Advocates other than lady advocates : -(a)Black buttoned up coat (Chapkan, achkan or Sherwani), Advocate's gown and bands, or(b)Black open collar coat, white shirt, white collar (stiff or soft) with Advocate's gown and bands.(2)Lady Advocates, -(a)Sarees, salwar-kameej. Flake or shirt trousers (white).(b)Black and full or half sleeve jacket or blouse, while collar (stiff or soft) with white bands with Advocate's gown.B: Senior AdvocateRules framed by the High Court of Chhattisgarh, at Bilaspur, in exercise of the powers conferred under Section 16 (2) of the Advocates Act, 1961
