Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] Union of India - Subsection Section 68(9) in The Bangalore Metro Railway (General) Rules, 2011 (9)Where work on one track is likely to affect the passage of trains on an adjacent track, Possession shall be taken of all tracks likely to be affected.
