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Union of India - Section

Section 48 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

48. Arrangements for spectators

.-(a) It is essential that adequate arrangements are made for officials of all forces and for the general public. There should be the minimum of seats reserved by name and they should be restricted to the highest officials and most prominent local notables. The remainder of the officials of the civil services and armed forces officers and people of similar status in non-official life, should be allotted tickets to general enclosures for them all. They should not be segregated from each other.
(b)Proper arrangements must also be made for the general public.
(c)The issue of invitations to those given either individual reserved seats or access to seats in reserved enclosures, should be done in good time and assistance of local civil officials should be sought so that there are no omissions.