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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(c) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(c)The issue of invitations to those given either individual reserved seats or access to seats in reserved enclosures, should be done in good time and assistance of local civil officials should be sought so that there are no omissions.