Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2012] [Entire Act] State of West Bengal - Subsection Section 2012(v) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011 (v)Any benefit out of swapping of foreign debt and equity during construction period of a project shall be used totally to reduce the project cost.