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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(2)The decision of the Board or the Authority as to the eligibility of a candidate for admission to the examination shall be final and the candidate who has not been permitted to appear in the examination by the Board or the Authority shall not be allowed to appear at the examination.