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[Cites 0, Cited by 0] [Section 39(10)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(10)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)Every High Rise Building erected shall be provided with
(i)lifts as prescribed in National Building Code of India, 2016;
(ii)a stand-by electric generator of adequate capacity for running lift and water pump, and a room to accommodate the generator;
(iii)an electrical room confirming to the rule 44.
(iv)at least one meter room of size 2.4 meters by 2.4 meters for every 10 consumers or 3 floor whichever is less. The meter room shall be provided in the ground floor.