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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(10) in Tamil Nadu Combined Development and Building Rules, 2019

(10)Conformance to National Building Code of India. - (a) In so far as the determination of sufficiency of all aspects of structural designs, building services, plumbing, fire protections, construction practice and safety are concerned the specifications, standards and code of practices recommended in the National Building Code of India 2016 shall be fully conformed to and any breach thereof shall be deemed to be a breach of the requirements under these rules.
(b)Every High Rise Building erected shall be provided with
(i)lifts as prescribed in National Building Code of India, 2016;
(ii)a stand-by electric generator of adequate capacity for running lift and water pump, and a room to accommodate the generator;
(iii)an electrical room confirming to the rule 44.
(iv)at least one meter room of size 2.4 meters by 2.4 meters for every 10 consumers or 3 floor whichever is less. The meter room shall be provided in the ground floor.