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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Mizoram - Subsection

Section 139(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)Voting at elections to a District Council shall be conducted by symbol system. The symbols to be utilised for the purpose shall be those as specified in Appendix IV to these rules.