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State of Karnataka - Section

Section 23 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

23. Meeting of the Syndicate.

(1)The Syndicate shall meet at least three times in every year on dates to be fixed by the Vice-Chancellor. One of such meetings shall be called the annual meeting. The Syndicate may also meet at such other times as it may, from time to time determine.
(2)One-third of the total strength of the members of the Syndicate shall be the quorum required for a meeting of the Syndicate:Provided that such quorum shall not be required at a convocation of the University or a meeting of the Syndicate held for the purpose of conferring degrees, diplomas or other academic distinctions.
(3)The Chancellor may whenever he thinks fit, and shall upon a requisition in writing signed by not less than fifty percent of the total members of the Syndicate convene a special meeting of the Syndicate.