Section 26(2) in Utkal University of Culture Act, 1999
(2)In order to be eligible for such special affiliation, the institution/ organisation must fulfil the following conditions, namely:"(a)It should have been registered as a society or a trust,(b)It should have been operative for a period of not less than three years,(c)Its balance-sheet certified by a Chartered-Accountant should indicates standing balance of at least, rupees one lakh,(d)It should have engaged one whole-time or part-time basis, an eminent literature or creative writer or translator or academic scholar as Director or Principal, and(e)It should be having a library with a reasonable number of books in stock.
