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State of Odisha - Section

Section 26 in Utkal University of Culture Act, 1999

26. Diploma in Applied Translation and creative writing.

(1)The University may institute a Post-Graduate Diploma Course in Applied Translation (English-Hindi/Hindi-Oriya/Oriya-Hindi) and Creative Writing (Oriya/Hindi/English) in the Distance Education pattern as per the regulations to be formulated by Academic Council and operate it through literary institutions/ organisations within or outside Orissa, specially affiliated to the University for the said purpose.
(2)In order to be eligible for such special affiliation, the institution/ organisation must fulfil the following conditions, namely:"
(a)It should have been registered as a society or a trust,
(b)It should have been operative for a period of not less than three years,
(c)Its balance-sheet certified by a Chartered-Accountant should indicates standing balance of at least, rupees one lakh,
(d)It should have engaged one whole-time or part-time basis, an eminent literature or creative writer or translator or academic scholar as Director or Principal, and
(e)It should be having a library with a reasonable number of books in stock.