Section 26(2)(d) in Utkal University of Culture Act, 1999

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State of Odisha - Subsection

Section 26(2)(d) in Utkal University of Culture Act, 1999

(d)It should have engaged one whole-time or part-time basis, an eminent literature or creative writer or translator or academic scholar as Director or Principal, and

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State of Odisha - Subsection

Section 26(2)(d) in Utkal University of Culture Act, 1999