Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3)(b) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(b)For every higher examination passed an additional 10 per cent of the percentage of the marks secured in each such final examination shall be entered.