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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(3)The Selection Committee shall award marks in the following manner ;
(a)The percentage of marks obtained at the Intermediate Examination shall be entered against the name of each candidate.
(b)For every higher examination passed an additional 10 per cent of the percentage of the marks secured in each such final examination shall be entered.
Explanation.-No additional marks shall be awarded for a 'pass' in the first or second year examination of three years degree course or for Part I of the Bachelor's/the Master's Degree course.