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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(4)(iv) in The Burdwan University Act, 1981.

(iv)five teachers of the Burdwan Medical College and colleges affiliated to the University imparting instruction in medicine, if any, elected by such teachers from amongst themselves;