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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(4) in The Burdwan University Act, 1981.

(4)The Council for Undergraduate Studies in Medicine shall consist of the following members: -
(i)the Vice-Chancellor-Chairman;
(ii)the Principal, Burdwan Medical College;
(iii)the Heads of departments of teaching of Burdwan Medical College;
(iv)five teachers of the Burdwan Medical College and colleges affiliated to the University imparting instruction in medicine, if any, elected by such teachers from amongst themselves;
(v)one person nominated by the Director of Health Services, West Bengal;
(vi)two persons having knowledge in the subject concerned nominated by the Vice-Chancellor.