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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(a) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(a)bring to the notice of disbursing authority the provisions of proviso to Sub-rule (1) of Rule 6 regarding the date on which the amount of original pension should be reduced;